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[Cites 0, Cited by 3] [Section 20(6)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(6)(a) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(a)No person shall be eligible for appointment to any service by direct recruitment, unless he has completed eighteen years of age on the first July of the year in which the vacancy is notified.