Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Karnataka High Court

Sri Gopal Krishna Gowda vs State Of Karnataka on 24 February, 2012

Bench: Dilip B.Bhosale, B.S.Indrakala

, ,. I.,§§z%§%§§z%§%§§a§%§£%%%%§ V .3?

5

_§?._.

,3§é.w aw ;M%a _ mmwxnw» wzzxw, 43» ., ..\_ . ...?,, eré; .

_ mmwnm $4 .e/é %§ 3 , 3%, ya ,,/éé ., 7 é . ¢V\\i7wv€/w

3.;

. mm mm.' mfié 9» 4 é,.,.§W 3;

vfié /,.

M 2.3, , 2.

,:,,§;H 3:2, «§§.¢§§§s§.$§¢§s2.%.,s¥.,..

ca, 22?.

,.2 2% wif, x )_ ,§%2 xv ,,, x s , $24.. $42. 2 , 22 __§.._ as,» _..i§, ,/ W', wk, .2, /) 1 /a 2, 5n ..:¢:

,.,§€.
$2..
ix \\\\»§»».\.\\»\\xxx.$....3.23;.