Bombay High Court
Pr.Commissioner Of Income ... vs Pravin U.Jain on 12 October, 2018
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 12th October, 2018
CALLED OUT FOR REJECTION :
39. ITXAL/861/2018 ) Mr. Sanjay Chavan (Clerk) i/b N. C. Mohanty,
40. ITXAL/868/2018 ) Advocate for the Appellant.
66. ITXAL/924/2018 )
) P.C.: The Appellant and/or his/her Advocate to
) remove office objections on the Appeal and to get the
) same numbered and/or registered on or before
) 12.11.2018, failing Appeal to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
41. ITXAL/873/2018 ) Mr. Sanjay Chavan (Clerk) i/b N. C. Mohanty,
44. ITXAL/880/2018 ) Advocate for the Appellant.
46. ITXAL/882/2018 )
47. ITXAL/883/2018 ) P.C.: The Appellant and/or his/her Advocate to
48. ITXAL/885/2018 ) remove office objections on the Appeal and to get the
49. ITXAL/887/2018 ) same numbered and/or registered on or before
50. ITXAL/892/2018 ) 12.11.2018, failing Appeal to stand rejected under the
80. ITXAL/969/2018 ) provisions of O.S. Rule 986 for non-compliance of
82. ITXAL/976/2018 ) office objections.
83. ITXAL/977/2018
42. ITXAL/876/2018 ) Mr. Vijay Kumbhar (Clerk) i/b Sham Walve, Advocate
45. ITXAL/881/2018 ) for the Appellant.
51. ITXAL/893/2018 )
87. ITXAL/987/2018 ) P.C.: The Appellant and/or his/her Advocate to
88. ITXAL/988/2018 ) remove office objections on the Appeal and to get the
89. ITXAL/989/2018 ) same numbered and/or registered on or before
) 12.11.2018, failing Appeal to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
office objections.
12/10/2018Prothonotary and Senior Master ::: Uploaded on - 17/10/2018 ::: Downloaded on - 17/10/2018 23:54:04 :::