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Bombay High Court

Pr.Commissioner Of Income ... vs Pravin U.Jain on 12 October, 2018

                                                 Before: Aniruddha M. Chandekar
                                                 Prothonotary & Senior Master.
                                                 Date: 12th October, 2018
CALLED OUT FOR REJECTION :

39.   ITXAL/861/2018           )   Mr. Sanjay Chavan (Clerk) i/b N. C. Mohanty,
40.   ITXAL/868/2018           )   Advocate for the Appellant.
66.   ITXAL/924/2018           )
                               )   P.C.:       The Appellant and/or his/her Advocate to
                               )   remove office objections on the Appeal and to get the
                               )   same numbered and/or registered on or before
                               )   12.11.2018, failing Appeal to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

41.   ITXAL/873/2018           )   Mr. Sanjay Chavan (Clerk) i/b N. C. Mohanty,
44.   ITXAL/880/2018           )   Advocate for the Appellant.
46.   ITXAL/882/2018           )
47.   ITXAL/883/2018           )   P.C.:       The Appellant and/or his/her Advocate to
48.   ITXAL/885/2018           )   remove office objections on the Appeal and to get the
49.   ITXAL/887/2018           )   same numbered and/or registered on or before
50.   ITXAL/892/2018           )   12.11.2018, failing Appeal to stand rejected under the
80.   ITXAL/969/2018           )   provisions of O.S. Rule 986 for non-compliance of
82.   ITXAL/976/2018           )   office objections.
83.   ITXAL/977/2018


42.   ITXAL/876/2018           )   Mr. Vijay Kumbhar (Clerk) i/b Sham Walve, Advocate
45.   ITXAL/881/2018           )   for the Appellant.
51.   ITXAL/893/2018           )
87.   ITXAL/987/2018           )   P.C.:       The Appellant and/or his/her Advocate to
88.   ITXAL/988/2018           )   remove office objections on the Appeal and to get the
89.   ITXAL/989/2018           )   same numbered and/or registered on or before
                               )   12.11.2018, failing Appeal to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                                   office objections.




12/10/2018

Prothonotary and Senior Master ::: Uploaded on - 17/10/2018 ::: Downloaded on - 17/10/2018 23:54:04 :::