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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(2)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)a notice of not less than twenty one days either in writing or through electronic mode shall be provided to the unit holders;