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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(a) in The Bengal Tanks Improvement Act, 1939

(a)[ fails to carry out the improvements to the satisfaction of the Collector in accordance with the conditions referred to in sub-section (3) of section 6, [or] [Words and clause (a) substituted by W.B. Act 24 of 1948.]]