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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Maharashtra - Subsection

Section 73(2) in Poona University Act, 1974

(2)The contract of service of Teachers of University and of officers other than the Vice- Chancellor shall be as prescribed by the Statutes and contract of service of the Vice- Chancellor shall be as determined by the Chancellor in consultation with the State Government.