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Gujarat High Court

Rajesh Harshad Ratan vs State Of Gujarat on 16 April, 2018

Author: Anant S. Dave

Bench: Anant S. Dave, Biren Vaishnav

        C/LPA/450/2018                             ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/LETTERS PATENT APPEAL NO. 450 of 2018
                              In
          SPECIAL CIVIL APPLICATION NO. 23152 of 2017
                             With
                CIVIL APPLICATION NO. 1 of 2018

================================================================
                         RAJESH HARSHAD RATAN
                                 Versus
                           STATE OF GUJARAT
================================================================
Appearance:
MR P P MAJMUDAR(5284) for the PETITIONER(s) No. 1
MR. VIPUL B SUNDESHA(6689) for the PETITIONER(s) No. 1
MR DHAWAN JAYSWAL, AGP (99) for the RESPONDENT(s) No. 1
================================================================

 CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
        and
        HONOURABLE MR.JUSTICE BIREN VAISHNAV
                      Date : 16/04/2018
                       ORAL ORDER

(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE)

1. In this appeal filed under Clause 15 of the Letters Patent, grievance of the appellant-original petitioner is about certain questions to be answered by the petitioner in the subject of English and that answers given by the petitioner were not examined based on key answer-book and inspite of answering question correctly, marks were not awarded.

2. That nature of answers given by the petitioner of certain questions reveal that while answering question Nos.6 (C) (1), (2), (3), (4), (5) (6) and question no.6 (D) etc. the petitioner has given answers which contained incorrect spellings of the words. In the above backdrop of peculiar facts, we find no error in the impugned order dated 11.1.2018 rendered by learned Single Judge in Special Civil Application No.23152 of 2017.

Page 1 of 2 C/LPA/450/2018 ORDER

3. In view of above, this appeal is dismissed along with Civil Application.

(ANANT S. DAVE, J) (BIREN VAISHNAV, J) R.S. MALEK Page 2 of 2