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[Cites 0, Cited by 1] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(a) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(a)transferred whether by way of sale (including sale in execution of a decree of civil court, or of an award or order of any other competent authority) or by way of gift, exchange, lease or otherwise;