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Supreme Court - Daily Orders

Bharat Singh Batham vs Life Insurance Corporation Of India on 4 March, 2022

Bench: Hemant Gupta, V. Ramasubramanian

     ITEM NO.23                Court 11 (Video Conferencing)            SECTION IV-C

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   2991-2992/2022

     (Arising out of impugned final judgment and order dated 07-09-2021
     in WA No. 390/2021 10-11-2021 in RP No. 836/2021 passed by the High
     Court of M.P. at Gwalior)

     BHARAT SINGH BATHAM                                             Petitioner(s)

                                                 VERSUS

     LIFE INSURANCE CORPORATION OF INDIA & ORS.                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.25967/2022-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.25969/2022-EXEMPTION FROM
     FILING O.T. )

     Date : 04-03-2022 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE HEMANT GUPTA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)             Mr.   Akshay Srivastava, Adv.
                                   Mr.   Dhruv Joshi, Adv.
                                   Mr.   Rajesh Kumar, Adv.
                                   Mr.   Prashi Tyagi, Adv.
                                   Mr.   Gaurav Goel, AOR

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by R Natarajan Date: 2022.03.04 16:42:44 IST Reason: