Supreme Court - Daily Orders
Bharat Singh Batham vs Life Insurance Corporation Of India on 4 March, 2022
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.23 Court 11 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2991-2992/2022
(Arising out of impugned final judgment and order dated 07-09-2021
in WA No. 390/2021 10-11-2021 in RP No. 836/2021 passed by the High
Court of M.P. at Gwalior)
BHARAT SINGH BATHAM Petitioner(s)
VERSUS
LIFE INSURANCE CORPORATION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.25967/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.25969/2022-EXEMPTION FROM
FILING O.T. )
Date : 04-03-2022 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Akshay Srivastava, Adv.
Mr. Dhruv Joshi, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Prashi Tyagi, Adv.
Mr. Gaurav Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by R Natarajan Date: 2022.03.04 16:42:44 IST Reason: