Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(iii) in Rules under the Bihar and Orissa Places of Pilgrimage Act, 1920 (iii)Cause the living rooms, verandahs and court yards to be swept and cleaned daily and the collections of rubbish and refuse to be removed;
