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[Cites 0, Cited by 0] [Section 253B(2)] [Section 253B] [Entire Act]

State of Maharashtra - Subsection

Section 253B(2)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)such person shall not be entitled to any deputation allowance or to revert to service under the State Government;