Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Jharkhand - Subsection Section 7(1)(c) in Jharkhand Goods and Services Tax Act, 2017 (c)the activities specified in Schedule I, made or agreed to be made without a consideration; and