Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(2) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(2)The application must specify:
(a)the name of the consignor,
(b)the name of the consignee,
(c)the description, quantity and strength of each kind of liquor to be exported,
(d)the route of export and the check-post at the exit from the State.