Bombay High Court
Ramkrushna Dashrath Paradhi (Died) ... vs The State Of Maharashtra Through The ... on 7 March, 2026
4-CA-2439-2026.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 2439 OF 2026
IN FAST/38995/2025
Ramkrushna Dashrath Paradhi (died) Through Its Lrs Sindhubai And Ors.
VERSUS
The State Of Maharashtra Through The Dist Collector Dhule And Ors.
WITH CIVIL APPLICATION NO. 2440 OF 2026
IN FAST/38991/2025
Shantabai Babural Paradhi (died) T/h L.rs Raju Baburao @ Babu Pardhi
(died)t/h L.rs Ashabai And Ors
VERSUS
The State Of Maharashtra Through The Collector, Dhule And Ors.
WITH CIVIL APPLICATION NO. 2438 OF 2026
IN FAST/38993/2025
Vijay Shravan Patil.
VERSUS
The State Of Maharashtra Through The Collector Dhule And Ors.
...
Mr. A. D. Sonar, Advocate for Applicant Mr. S. N. Morampalle, AGP for Respondent Nos. 1 and 2 *** CORAM : SHAILESH P. BRAHME, J DATE : MARCH 07, 2026 PC :
1. Heard.
2. Issue notice to Respondents, returnable on 06.04.2026. Learned AGP waives service of notice on behalf of Respondent Nos. 1 and 2/State.
(SHAILESH P. BRAHME, J.) Umesh PAGE 1 OF 1