Section 14 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997
14.
The Government have constituted a Committee for examination and consideration of the applications submitted seeking permission for establishing private Nursing Schools vide G.O.Ms.No.267, HM&FW (E1) Department, Dated 14-7-1997 under the Chairmanship of Justice P. Ramachandra Raju (Retired Judge). Government will issue Essentiality Certificate to only such applicant institutions which are recommended by this committee.
