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State of Bihar - Section

Section 7 in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

7. Intimation regarding due filing of the application.

- If the Commission finds that the application is complete and accompanied by all requisite information, particulars and documents and is in compliance with all the requirements, the Secretary shall intimate applicant if application is ready for being considered for grant of licence, in accordance with the procedures provided in the Act and these Regulations.