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State of Chattisgarh - Section

Section 213 in High Court of Chhattisgarh Rules, 2005

213.

The application for copy shall be received on all working days. The time for receiving such application shall be from 10.00 AM to 12.00 Noon and from 2.30 PM to 3.30 PM. The time of issue of copies shall be from 12.00 Noon to 1.30 PM and from 3.30 PM to 5.00 PM.