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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1) in Model Rules, 2011 under Bengal Ferries Act, 1885

(1)Every boat shall have on its sides amidships a conspicuous mark 2.5cms deep, 15cms wide and 30cms long engraved or welded and painted white to indicate the freeboard or greatest depth or which it may be immersed when fully loaded.