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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(a) in The Fertilizer (Control) Order, 1985

(a)if he is an applicant for a certificate of manufacture for any mixture of fertilizers, [* * *] [Omitted by S.O. 354(E), dated 3rd June, 1993.] in Form D, in duplicate, together with the fee prescribed therefor under Clause 36, or,