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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Haryana - Subsection

Section 115(1)(iii) in The Punjab Distillery Rules, 1932

(iii)[ The words [Sample not for sale should be printed] [Legislative Supplement Part III dated 14.3.78.] or stamped on the lables of the bottles in which the samples are contained and;]