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State of Telangana - Section

Section 19 in Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017

19. The college shall pay stipend to the PG students as per the MCI/Telangana State regulations.

The Management shall pay a stipend of Rs. 30.000/- per student per month for Medical students.These orders are subject to directions/outcome of the court cases pending, if any and as per the guidelines/directions issued by MCI/GOI from time to time.