Section 8(1) in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

(1)A Bachelor's degree in Chemical Engineering or Bio-chemical Engineering or Bio-technology from a University or an institution established by law in India with qualified Graduate Aptitude Test in Engineering (GATE) in concerned branch/ discipline;or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 8(1) in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021