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State of Maharashtra - Section

Section 276 in Maharashtra Land Revenue Code, 1966

276. Power of State Government to make grants of lands free of revenue.

- It shall be lawful for the State Government to grant lands free of price and free of revenue, whether in perpetuity or for a term of years, and on such other terms and conditions (if any) as may be annexed to the grant.The Bombay City Survey and Boundary Marks