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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Forest Produce (Storage and Depot) Rules, 1989

9. Licence not transferable.

(1)The licence granted under these rules shall not be transferable, unless permitted in writing by the Divisional Forest officer.
(2)The licence and other records shall be produced for inspection on demand by a Forest Officer not below the rank of a Forester.