Section 41 in The Electricity Regulatory Commissions Act, 1998
41. Special provision relating to the Orissa Electricity Reform Act, 1995 or Haryana State Electricity Reform Act, 1997.-The provisions of this Act in so far as they relate to the State Commission shall not apply to the Commissions established under the Orissa Electricity Reform Act, 1995 or the Haryana State Electricity Reform Act, 1997.
