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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(4) in The U.P. Village Forests Joint Management Rules, 1997

(4)A prior notice of at least seven days of the meeting of a Village Committee, and of fifteen days for the meeting of the Range Committee and Divisional Committee, shall be given to the members of the concerned Committee.