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Patna High Court - Orders

Nirmala Devi & Ors vs Rajeev Kr. Singh & Ors on 13 July, 2012

Author: Rakesh Kumar

Bench: Rakesh Kumar

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Miscellaneous Appeal No.940 of 2011
                   ======================================================
                   Nirmala Devi & Ors
                                                                       .... .... Appellant/s
                                                   Versus
                   Rajeev Kumar Singh & Ors
                                                                      .... .... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s    : Mr. Vipin Kumar Singh
                   For the Respondent/s    : Mr.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                   ORAL ORDER

5   13-07-2012

Issue notice to respondent no. 3 in admission matter.

Notice to go through ordinary post as well as registered cover with A/D, for which, requisites etc. must be filed within ten days, failing which, the memo of appeal shall stand dismissed so far as respondent no. 3 is concerned, without further reference to a bench.

Since respondent no. 1 & 2 are being represented by Sri Sudama Singh, who was assisted by Sri Surendra Kumar Mishra, there is no need to pass order for issuance of notice to respondent no. 1 & 2.

The interlocutory application i.e. I.A. No. 3499 of 2012, shall be considered under the heading "For Orders On Petition"

on 23rd July, 2012.
(Rakesh Kumar, J) Praful/-