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[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(2) in Delhi (Right of Citizen To Time Bound Delivery Of Services) Act, 2011

(2)Every order made under this section shall, as soon as may be, after it is made, be laid before the Legislative Assembly of Delhi.[SCHEDULE] [Substituted by Notification No. F. 6(100)/IT/2011/9751-59, dated 28th December, 2011, published in the Delhi Gazette Extra., Pt. IV, No. 211, dated 28th December, 2011. Earlier this Schedule was substituted by Notification No. F. 6(100)/IT/2011/8350-8359, dated 1st November, 2011 published in the Delhi Gazette, Extra., Pt. IV, No. 178, dated 1st November, 2011.](See Section 3)
Sl.No. Name of Service No.of Days for Service Delivery after Receipt of Application Department/Organisation
(1) (2) (3) (4)
1. New ElectricityConnection (Domestic) Thirty-five days BSES RajdhaniPower Limited
2. New ElectricityConnection (Domestic) Thirty-five days BSES Yamuna PowerLimited
3. New ElectricityConnection (Domestic) Thirty-five days North Delhi PowerLimited (NDPL)
4. Registration ofEating House Fifty-five days Delhi Police
5. Work Plan forFinancial Assistance Thirty days Delhi Park andGarden Society, Department of Environment, GNCTD
6. Grant of Licenseto Chemist Thirty-five days Drugs Control
7. Eco-Club Grant forSchools and Colleges Thirty days Department ofEnvironment, GNCTD
8. Issuance of RationCard (APL) Forty-five days Food Supplies andConsumer Affairs
9. Issuance of BirthCertificate Seven days MunicipalCorporation of Delhi (MCD)
10. Issuance of DeathCertificate Seven days MunicipalCorporation of Delhi (MCD)
11. Issuance of BirthCertificate Seven days New DelhiMunicipal Council (NDMC)
12. Issuance of DeathCertificate Seven days New DelhiMunicipal Council (NDMC)
13. Issuance ofDomicile Certificate Twenty-one days Revenue
14. Issuance of IncomeCertificate Twenty-one days Revenue
15. Issuance ofNationality Certificate Twenty-one days Revenue
16. Issuance of OBCCertificate Sixty days Revenue
17. Issuance of SC/STCertificate Sixty days Revenue
18. Issuance of SC/STCertificate (Other State) Sixty days Revenue
19. Issuance ofSolvency Certificate Twenty-one days Revenue
20. Registrationunder Delhi Value Added Tax (DVAT) and Central Sale Tax Act Fifteen days Trade and Taxes
21. Issuance ofLearner's Driving License One day Transport
22. Issuance ofPermanent Driving License One day Transport
23. Renewal ofPermanent Driving License One day Transport
24. Transfer ofOwnership of Vehicle Twenty-one days Transport
25. Issuance ofCertificate of Vehicle Fitness Fifteen days Transport
26. Issuance ofRegistration Certificate of Vehicle Twenty-one days Transport
27. Grantof Licences as Manufacturer of Weights and Measures Forty-five days Weights andMeasures
28. Grantof Licences as Repairer of Weights and Measures Forty-five days Weights andMeasures
29. Grantof Licences as Dealer in Weights and Measures Forty-five days Weights andMeasures
30. Renewalof Licences as Manufacturer of Weights and Measures Forty-five days Weights andMeasures
31. Renewalof Licences as Repairer of Weights and Measures Forty-five days Weights andMeasures
32. Renewalof Licences as Dealer in Weights and Measures Forty-five days Weights andMeasures
33. First(Fresh) Registration of the candidate possessing PharmacyQualification from Pharmacy College/Tnstt. in Delhi Seven days Delhi PharmacyCouncil
34. Renewalof Registration Certificates of already registered Pharmacist Seven days Delhi PharmacyCouncil
35. Luxury TaxRegistration Twenty-five days Excise,Entertainment and Luxury Tax
36. Registration ofCable Operator Twenty-five days Excise,Entertainment and Luxury Tax
37. Grant ofPerformance License in a licensed premises One day Delhi Police
38. TitleVerfication and Authentication of declaration regardingnewspaper/Magazines/Journals Forty-five days Delhi Police
39. Health TradeLicense Sixty days New DelhiMunicipal Council (NDMC)
40. Booking of Parks Fifteen days New DelhiMunicipal Council (NDMC)
41. Booking ofCommunity Halls One day New DelhiMunicipal Council (NDMC)
42. New ElectricityConnection (Domestic) Thirty-five days New DelhiMunicipal Council (NDMC)
43. New WaterConnection (Domestic) Thirty-five days New DelhiMunicipal Council (NDMC)
44. Building PlanApproval Sixty days New DelhiMunicipal Council (NDMC)]
45. Appointmentof Returning Officer except in such housing societies whereallotment of flats has not taken place Twenty Days RegistrarCooperative Societies (RCS)
46. Appointment ofAuditor for audit due in the current year Fifteen Days RegistrarCooperative Societies (RCS)
47. Park Booking One Day MunicipalCorporation of Delhi (MCD)
48. Community HallBooking One Day MunicipalCorporation of Delhi (MCD)
49. OnlineRegistration of Shops and Establishment One Day Labour Department
50. Free Hold of GroupHousing Flats Forty-Five Days Delhi DevelopmentAuthority
51. Free Hold of DDAFlats Forty-Five Days Delhi DevelopmentAuthority
52. New WaterConnection (Domestic) Thirty-Five Days Delhi Jal Board
53. Mutation of WaterConnection Fifteen Days Delhi Jal Board
54. Disconnection ofWater Connection Fifteen Days Delhi Jal Board
55. Registration/Recognitionof Private School One Hundred TwentyDays Directorate ofEducation
56. Grantof Permit of Service in Indian liquor and Foreign Liquor at aplace other than the Licensed Premises in the Form P-10 Four Days Excise Department
57. Issuanceof Permit in Form P-13 for services of liquor at a temporaryplace at hotel, restaurant and Club Six Days Excise Department
58. NOCfor holding entertainment events under Delhi Entt. and BettingTax Act, 1996 Fifteen Days Excise Department
59. Grantof License in Form L-30 for service of Indian and Foreign Liquorat home in excess of individual possession limit Fifteen Days Excise Department
60. Registration ofvendor on e-Procurement platform Three Days Department ofInformation Technology
61. Grant of VideoGame Parlor License Fifty-Five Days Delhi Police
62. Issuance of secondcopy of Driving License Two Days Transport
63. Issuance ofInternational Driving License for Delhi Two Days Transport
64. Issuance ofInternational Driving License for other State Thirty-Five Days Transport
65. Issuance of secondcopy of Registration Certificate Twenty-One Days Transport
66. Issuance of FreshRoute Permit Fifteen Days Transport
67. Issuance of FreshNational Permit Fifteen Days Transport
68. Addition ofHire/Purchase Twenty-One Days Transport
69. Deletion ofHire/Purchase Twenty-One Days Transport
70. TemporaryRegistration of Vehicles Fifteen Days Transport