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[Cites 0, Cited by 0] [Section 32A(6)] [Section 32A] [Entire Act]

State of West Bengal - Subsection

Section 32A(6)(e) in The West Bengal Panchayat Act, 1973

(e)exercise such other powers, perform such other functions and discharge such other duties, as the Gram Panchayat may, by general or special resolution, direct or as the State Government may, by rules made in this behalf, prescribe.