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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(xiv) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(xiv)That I agree to maintain the highest standards of cleanliness and hygiene and it shall never fall below the minimum standards and norms set by the Corporation and as may be revised by them from time to time.