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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(8) in The Assam Agricultural University Act, 1968

(8)The salaries and emoluments, allowances and other conditions of service of the Registrar, the Comptroller, the Director of Physical Plant, the Librarians, the Director of Post-Graduate Studies, the Directors and the Associate Directors of Research and Extension and the Dean of Student Welfare ;