Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 299] [Entire Act] State of Goa - Subsection Section 299(2) in Goa Prisons Rules, 2006 (2)The functions of this committee are:(i)to attend to all matters pertaining to remission;(ii)to recommend cases of prisoners to the Inspector General for the grant of special remission; and(iii)to recommend other remissions.
