Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in The Tamil Nadu Electricity Supply Code, 2004

(2)For any arrears other than the regular current consumption bill, it is the licensee's obligation to inform the consumer by a separate communication with details.