Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in Rules for Grant of Financial Aid to Probationers

5.

The District Probation Officer shall be responsible to maintain the record of such grants as disbursed or sanctioned by him under these rules and shall forward a copy thereof to the Chief Probation Officer who shall send a consolidated statement to the Chief Controlling Authority every year.