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Union of India - Section

Section 15 in Bengal Bonded Warehouse Association Act, 1838

15. Adjournment of ordinary meetings.-

And it is hereby enacted, that any ordinary general meeting of the said Association may adjourn itself to a future day, and may, on the day to which it shall have so adjourned itself, resume its proceedings, and transact any business which it would have been competent to transact on the day when it originally assembled.