Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Kerala - Subsection Section 12(1) in Kerala Advocates' Clerks Welfare Fund Act, 2003 (1)The Committee, may with the prior approval of the Government, borrow from time to time any sum required for carrying out the purposes of this Act.
