Supreme Court - Daily Orders
United India Insurance Co. Ltd vs Royal Multisport Private Limited on 18 December, 2025
ITEM NO.27 REGISTRAR COURT. 2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Civil Appeal No(s). 13118/2025
UNITED INDIA INSURANCE CO. LTD. Appellant(s)
VERSUS
ROYAL MULTISPORT PRIVATE LIMITED. Respondent(s)
Date : 18-12-2025 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Amit Kumar Singh, AOR
Ms. K Enatoli Sema, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
For Respondent(s) : Mr. Rony Oommen John, AOR
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit on behalf of sole respondent, if any, be filed by 12.01.2026.
Thereafter, process the matter for listing before the Hon'ble Court, under the rules.
Copy of this Record of Proceedings be furnished to the concerned learned Advocate-on-Record for information and compliance.
Signature Not Verified Digitally signed by Madhu Grover Date: 2025.12.18 16:42:37 IST Reason:MASHROOR ALAM KHAN Registrar DM