Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of West Bengal - Subsection Section 87(2) in The West Bengal Motor Vehicles Rules, 1989 (2)The State Transport Authority may assume the responsibility by a resolution to decide the question of renewal of permanent permits on any route as specified under sub-rule (1).
