Punjab-Haryana High Court
Haryana State Industrial ... vs Ramji Lal Since Deceased Th Lrs And Ors on 27 November, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.7094 of 2015 (O&M)
Date of Decision: 27.11.2017.
Haryana State Industrial Infrastructure Development Corporation and
another.
.... Appellant(s).
Versus
Ramji Lal since deceased through his LRs and others.
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE ARUN PALLI
****
Present: Mr.Pravindra Singh Chauhan, Advocate for HSIIDC.
Mr.Ajit Kumar Sharma, Advocate for
Mr.Ram Darshan Yadav, Advocate for
Claimant/landowners(s).
Ms.Safia Gupta, AAG, Haryana.
ARUN PALLI, J. (ORAL)
For order, see the judgement of even date passed in RFA No.7037 of 2015 titled " Haryana State Industrial Infrastructure Development Corporation and another Vs. Ram Phal and others".
(ARUN PALLI)
November 27, 2017 JUDGE
raman
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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