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State of Chattisgarh - Section

Section 11I in The Chhattisgarh Moneylenders Act, 1934

11I. Continuance inforce of registration certificate.

- Any registration certificate granted under this Act, prior to the commencement of the Chhattisgarh Moneylenders (Amendment) Act, 2000 shall continue to be in force for the period for which it was granted.