Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(3) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(3)The result of the examination shall be divided into two parts as follows, namely :-
Part-I. : Select List-Names of successful candidates.
Part-II. : Waiting List-Names of candidates to be kept onthe waiting list.