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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(1) in Haryana Children Rules, 1974

(1)No child shall be allowed to meet the visitors or receive letters without permission of the Superintendent and no visitor shall be permitted to interview any child except in the presence of the Superintendent or other officer of the institution so authorised by the Superintendent in this behalf.