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State of Madhya Pradesh - Section

Section 10 in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

10.

The cost of cutting, stacking and transportation shall be calculated and initially borne by the Forest Department. In case the services of the Bhumiswami have been taken in any process, he shall be paid for it immediately at the current rates and acknowledgment shall be obtained thereof.