Bombay High Court
Mr. Amol Ashok Pawar And Ors vs Mr. Vishwas Ramchandra Deshpande And ... on 1 April, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 886 OF 2017
Shri. Dnyaneshwar Narayan Sapkal And Ors. ....Appellant
V/S
Shri. Vishwas Ramchandra Deshpande And Ors. ....Respondent
WITH FIRST APPEAL NO. 887 OF 2017 Mr. Amol Ashok Pawar And Ors. ....Appellant V/S Mr. Vishwas Ramchandra Deshpande And Ors. ....Respondent Akhil Kupade i/by Manoj Harit And Company For Appellant Hrishikesh Shinde adv i/by Milind M Sathaye For Respondent No.1 , 8 And 9 For Respondent CORAM : K.K. TATED, J DATE : 1st April, 2019 P.C. :
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