Gujarat High Court
Commissioner Of Income Tax-Ii vs Raghukul Organisers - Opponent(S) on 14 February, 2011
Author: Harsha Devani
Bench: Harsha Devani
TAXAP/1094/2009 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No. 1094 of 2009
To
TAX APPEAL No. 1097 of 2009
=========================================================
COMMISSIONER OF INCOME TAX-II - Appellant(s)
Versus
RAGHUKUL ORGANISERS - Opponent(s)
=========================================================
Appearance :
MRS MAUNA M BHATT for Appellant(s) : 1,
None for Opponent(s) : 1,
=========================================================
CORAM : HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MR.JUSTICE H.B.ANTANI
Date : 14/02/2011
ORAL ORDER
(Per : HONOURABLE MS.JUSTICE HARSHA DEVANI) On request made by the learned advocate for the appellant, the matters are adjourned to 15th February 2011.
[HARSHA DEVANI, J] [H.B. ANTANI, J.] mathew HC-NIC Page 1 of 1 Created On Sat Jan 23 01:47:08 IST 2016