Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Jharkhand - Subsection Section 27(1) in The Jharkhand Area Autonomous Council Act, 1994 (1)The headquarter of the Council shall be at Ranchi and its meeting shall take place from time to time but more than six months shall not intervene between its two meetings.
