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State of Punjab - Section

Section 882 in Punjab Jail Manual, 1996

882. Disposal of unserviceable clothing.

- Once a month all clothing considered unserviceable shall be brought before the Superintendent and, if declared useless by him, shall be written off the accounts under his initials. Such portions as may be useful for repairing other clothing should be set aside for this purpose and not returned to store; the remainder should be cut into small pieces. Cotton rags should be sent to nearest jail that manufactures paper and requires them; woollen rags should be disposed of to the best advantage.