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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(3) in The M.P. Boiler Operation Engineers' Rules, 1968

(3)A testimonial in respect of service on steam-ship, may be signed by the Chief Engineer and countersigned by the master of the vessel or may be in the form of a seaman's discharge certificate issued by a Shipping Master.