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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(f) in The Unit Trust Of India Act, 1963

(f)an executive trustee to be appointed by the [Development Bank] [Substituted by Act 52 of 1975, Section 47, for "Reserve Bank" (w.e.f. 16-2-1976)]: