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State of Punjab - Section
Section 20 in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978
20. Repeal and saving.
- The Municipal Elections Office Service Rules, 1946, for Class III employees notified, - vide Punjab Government Gazette No. 4534-C-46/37670, dated 23rd December, 1946 are hereby repealed :Provided that any order issued or any action taken under the rules as repealed shall be deemed to have been issued or taken under the corresponding provisions of these rules.Appendix 'A'[See rules 1(2), 3 and 12]| Number of Posts | |||||
| S.No. | Designation of the post | Permanent | Temporary | Total | Scale of pay |
| 1 | 2 | 3 | 4 | 5 | 6 |
| 1. | Superintendent | 1 | .. | 1 | 400-25-500/30-650 |
| 2. | Assistants | 6 | .. | 6 | 160-10-280/15-400 |
| 3. | Draftsman | 1 | .. | 1 | 170-8-210/10-300 |
| 4. | Steno-typist | 1 | .. | 1 | 110-4-130/5-180/6-210/8-250+Rs. 25 as Special Pay |
| 5. | Registration Inspectors | 10 | .. | 10 | 120-5-150/6-180/8-220/10-250 |
| 6. | Clerks | 11 | .. | 11 | 110-4-130/5-180/6-210/8-250 |
| 7. | Registration Clerks | .33 | -- | 33 | 110-4-130/5-180/6-210/8-250 |
| 8. | Moharrir | 1 | .. | 1 | 110-4-130/5-180/6-210/8-250 |
| 9. | Gestetner Operator1 | 1 | .. | 1 | 100-4-140/5-160 |
| 10. | Restorer | 1 | .. | 1 | 100-4-140/5-160 |
| S.No. | Name of post | Minimum qualifications | |
| 1. | Assistant | .. | Graduate (with Punjabi upto Matric Standard) should have atleast five years experience in noting and drafting. |
| 2. | Draftsman | .. | Matriculate or its equivalent and Diploma of Civil Draftsmanfrom the recognised institute (with Punjabi upto MatricStandard). |
| 3. | Steno-typist | .. | Matriculate or its equivalent with a speed of 80 w.p.m. inPunjabi Short hand and 40 w.p.m. in Punjabi Typing writing withPunjabi upto Matric standard) |
| 4. | Registration Clerk | .. | Matriculate or its equivalent preferred knowing typewritingin Punjabi with a speed of 30 w.p.m. (with Punjabi upto Matricstandard) |
| 5. | Restorer | .. | Middle Pass (with Punjabi Language) |
| 6. | Gestetner Operator | .. | Middle Pass (with Punjabi Language with certificate oftraining from the Government Duplicator Agency. |
| S.No. | Designation of the Official | Nature of penalty | Authority empowered to impose penalty | Appellate Authority |
| 1 | 2 | 3 | 4 | 5 |
| 1. | Superintendent | (i) Censure; | Director | Secretary, Local Government, Punjab |
| 2. | Assistant | (ii) withholding of his promotions; | ||
| 3. | Draftsman | (iii) recovery from his pay of the whole or part of anypecuniary loss caused by him to the Government by negligence orbreach of orders; | ||
| 4. | Steno-Typist | (iv) withhold of increments of pay; | ||
| 5. | Registration Inspectors | (v) reduction to a lower stage in the time scale of pay fora specified period with further directions as to whether or nothe will earn increments of pay during the period of suchreduction and whether on the expiry of such period, thereduction will not have the effect of postponing the futureincrements of his pay; | ||
| 6. | Clerk | (vi) reduction to a lower time-scale of pay, grade post orservice which shall ordinarily be bar to his promotion to thetime scale of pay, grade, post or service from which he wasreduced, with or without further directions regarding conditionsof restoration to the grade or post or service from which he wasreduced and his seniority and pay on such restoration to thatgrade, post or service; | ||
| 7. | Registration Clerks | (vii) compulsory retirement; | ||
| 8. | Moharrir | (viii) removal from service which shall not be adisqualification for future employment under the Government; | ||
| 9. | Operator; and | (ix) dismissal from service which shall ordinarily be adisqualification for future employment under the Government. | ||
| 10. | Restorer |